17.3.2022
Ct. No. 42 CRA 130 OF 2021
4
Sc Radhamani India Limited
Vs.
Basukinath Food Processors Limited & Anr.
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In re : A petition for admission of appeal under Section 378(3) of the Criminal Procedure Code, 1973.
Mr. Somopriya Roychowdhury Mr. Anirban Dutta Ms. Priyanka Mukherjee Mr. Dwip Raj Basu.
... For the Appellant Mr. Ayan Bhattacharjee Mr. Aditya Ratan Tiwary Ms. Sutapa Mitro.
... For the Respondents Hearing is concluded and judgment is reserved.
(Bibek Chaudhuri, J.)