Introduction:
LatestLaws.com is one of the most popular and informative Legal Website and E-Magazine in India and has more than 4.4 Lakh Followers on its Facebook page and more than 1.5 Million monthly views. LatestLaws.com Mobile Applications have more than 4 Lakh downloads.
LatestLaws.com is now inviting applications for “LatestLaws Guest Court Correspondents (GCC)” and it’s Free to join!
For the lawyers who want to hone their writing skills with making legal developments of their jurisdiction reach a LatestLaws’s pan India and International audience though the website and mobile applications, are welcome to join as “LatestLaws Guest Court Correspondents (GCC)”.
LatestLaws Court Ambassadors, will cover court cases, send live updates, notifications, prepare case note on the judgement passed by Supreme Court and High Courts. Court Ambassadors will also write latest news in the field of litigation.
The news article written by the “LatestLaws Guest Court Correspondents (GCC)” will be published under name of the author and Court of Practice.
Following are the prerequisites for the role:
- Must have a completed a 3 or 5 year law degree course. Prior experience in the field of litigation or court reporting will be given preference.
- Effective Command over spoken and written English language and for Hindi News the command over spoken and written legal Hindi language is a must.
Stipend: The “LatestLaws Guest Court Correspondents (GCC)” will be paid resonable sum on per post/news basis which is published on LatestLaws.com after approval of the Editor.
How to apply?
You only have to email your CV to us on: internship@latestlaws.com along with two writing samples of not more than 800 words.
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