On Wednesday, the High Court of Delhi directed the CBI for further steps to arrest self-styled spiritual preacher Virender Dev Dixit, who is facing rape cases and has been absconding for years.

It was brought to the Court's notice that Dixit and his followers are uploading videos on at least 6 YouTube channels and social media handles and a large number of such videos were uploaded since March 2018.

A bench of Chief Justice Satish Chandra Sharma and Justice Subramonium Prasad said, "CBI is directed to take further steps for arresting Dixit as he is still absconding by taking all possible appropriate measures. Let the matter be called after six weeks. Let CBI file a fresh status report in the matter".

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