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Privacy Policy

Privacy Policy

Privacy Policy for www.latestlaws.comThe privacy of our visitors to www.latestlaws.com is important to us.

At www.latestlaws.com, we recognize and appreciate that privacy of your personal information is extremely important.

We hereby assure you that we never sell your personal information to any third party.

Allow us to share the details on different types of personal information we receive and store when you use visit our site www.latestlaws.com , and what we do to safeguard your information.

Log Files
As a standard practice with websites, we collect, store and use the data contained in log files. The information we gather in the log files include your IP (Internet Protocol) address, your ISP (Internet Service Provider), the Web Browser(such as Internet Explorer or Firefox) you use to visit our site , the time you visited our site and which pages you visited in our website.

Cookies and Web Beacons
We use cookies to store information, such as your personal preferences as and when you visit our site. This might include showing you a popup once in your visit, or  enhancing your ability to login to some of our features, such as forums.

We also display third party advertisements on www.latestlaws.com to financially support and sustain our website. Some of these advertisers may also use IT tools such as cookies and web beacons when they advertise on our website, which will also send these advertisers (such as Google through the Google AdSense program) information including your IP address, your Internet Service Provider(ISP), the browser you used to visit our site, and in some cases, whether you have Flash installed.

These tools are normally used for geo-targeting purposes (for showing City or Country specific ads) or showing certain advertisements based on specific sites or URLs visited (such as showing Legal or  Educational ads to someone who frequents such sites).

However you can still decide and chose on your own to selectively disable or turn off our cookies or any third-party cookies in the  browser settings of your Computer, or by managing preferences in programs such as Norton Internet Security and like. But be mindful that, this change in the can affect how you are able to interact with our site as well as other websites. This could also include not being able to login at all to services or programs, such as logging into forums or accounts.

In addition, Google Inc, as a third party vendor, also uses cookies to serve ads to our site. Google’s use of Dart cookie enables it to serve only those ads to our visitors which are based on based o data collected on your visits to our site and other sites on the Internet.

Visitors may still opt out of the Dart cookie by visiting the Google ad and content network privacy policy. Google may as well use interest based advertising where they recognize the types of web pages users visit across the Adsense network. This helps Authorized advertisers reach users on the basis of their interests.

 

Information Storage
For optimal user experience and sharing news updates we are storing user name, email, device name, token id through our android, iOS apps & web browser. 

 

Use of Information
Any of the information we collect from you may be used in one of the following ways:

  1. We may your information to personalize your experience and to help us to respond to your individual requirements in a better manner..
  2. We continually strive to improve our Site offerings based on the information and feedback we receive from you. We use your information for improving the Site.
  3. Your information helps us to effectively respond to your service requests, and support needs, and connect with you as required or to process your transaction.
  4. We will use email address to send you information and updates pertaining to the Site. If you decide to join our mailing list, you will receive emails that may include news, updates, related product or service information, etc. You may unsubscribe from receiving such mails.
  5. When you send us electronic mail, we will keep a record of this information so that we can respond to you. We only collect information from you when you visit on our site or fill out a form. Also, when filling out a form on our site, you may be asked to enter your: name, e-mail address or phone number. In case you have submitted your personal information and contact details, we reserve the rights to Call, SMS, Email or WhatsApp about our products and offers, even if your number has DND activated on it and you agree for the same. 

 

Information Sharing
Latestlaws.com may shares your information with any third party in the following circumstances:

  1. When it is requested or required by law or by any court, tribunal or governmental agency.
  2. We may share such information with officers, employees, affiliates and service providers for the purpose of processing personal information on our behalf. We will take appropriate assurance from such parties to comply with this Privacy Policy and follow appropriate confidentiality and security measures.
  3. We may present information, usually in the form of aggregate statistics on traffic to various pages in the Site, to our advertisers to help them to understand our users. 

Security

Latestlaws.com respects your privacy and use reasonable efforts to protect the same. We have adequate safeguards and infrastructure to comply with the laws in India to protect your personal information. We will comply with Information Technology Act, 2000 and all other applicable data protection laws in India to protect your privacy.

Grievance Cell

Any complaints or concerns with regards to the processing of information provided by you or breach of these terms shall be immediately informed here

Any comments posted on LatestLaws.com or posts made via the forums of LatestLaws.com are readable by the public visiting the Site..

We reserve the right to update, change or modify this Privacy Policy Statement at any point of time.

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