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Supreme Court allows plea of Kanimozhi, quashes plea challenging her election from Thoothukudi constituency


Supreme Court new.jpeg
04 May 2023
Categories: Latest News

On Thursday, the Apex Court dismissed an election petition challenging the election of DMK MP Kanimozhi from Tamil Nadu's Thoothukudi constituency in 2019.

Kanimozhi had challenged a Madras HC order which had refused to dismiss the plea against her.

"The election petition is dismissed. Appeal is allowed," a bench of Justice Ajay Rastogi and Justice Bela M Trivedi said.

Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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