SC Collegium Resolution dated 10 September 2024 reg. appointment of Judicial Officers as Judges in the Madras High Court. (Downloadable Link)
Friday, 10, Apr, 2026
- Online Legal Research & Academic Lecture Internship 2026 by Institute of Excellence in Research and Law (I.E.R.L.) [4 Weeks]: Apply Now!
- Internship at Lex Bhartii, New Delhi [May, June & July 2026]: Apply Now!
- Internship Opportunity at ADA Legal, New Delhi [3 Interns; Unpaid; April – May 2026]: Apply Now!
- Supreme Court issues notice to Centre on 26 Indians allegedly trapped and Forced to Fight for Russia
- SC dismisses 25 PILs filed by Single Advocate in One Go, and uses the moment to rebuke reckless PIL filing
- Call for Blogs: The Sunday Blog Post by the Magazine Committee of Department of Law, University of Calcutta: Submit by April 17
- Moot Court Competition 2.0, 2026 at School of Law, M S Ramaiah University of Applied Sciences, Bangalore [Prizes Upto Rs. 85k; May 22 – 24]: Register by May 7
- अपनी स्किल दिखाने के लिए कोर्ट का समय बर्बाद न करें, वकीलों से सुप्रीम कोर्ट ने क्यों कही ये बात?
- JOB POST: IP & Patent Analyst at LEXCLAIM, Delhi [1-3 PQE; Offline]: Apply Now!
- मतदाता सूची फ्रीज करने का मामला पहुंचा सुप्रीम कोर्ट, 13 अप्रैल को सीजेआई की पीठ करेगी सुनवाई
- Compassionate Appointment Has A Lifespan: HC Declines 17 Yrs Delayed Plea
- “सिर्फ ड्राइवर के नशे में होने के कारण पुलिस वाहन जब्त नहीं कर सकती, उच्च न्यायालय का फैसला।”
- सबरीमाला मंदिर घी घोटाला: केरल उच्च न्यायालय ने विजिलेंस ब्यूरो को 30 दिन का समय और दिया, इस वजह से मिली मोहलत
- Does a Dishonored Cheque represent Legally Enforceable Debt if actual Liability is Reduced by Part Payment? Answers HC, Read Judgment
- ब्रेकिंग | न्यायमूर्ति यशवंत वर्मा ने भारत के राष्ट्रपति को अपना इस्तीफा सौंप दिया है।
