Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Civil Laws | The CONSTITUTION OF INDIA | 1975 |
Act Number | Enactment Date | Chapter Number |
36 | 1975-04-26 | 4 |
Chapter Title | Ministry | Department |
Directive Principles Of State Policy | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
The State shall take steps to separate the judiciary from the executive in the public services of the State.