About The Competition
3rd International Mediation Competition, 2025
The 3rd Virtual National Mediation Competition, hosted by LexPacto, offers a dynamic platform for law students from across the globe to hone their mediation skills and compete at a national level. Participants will engage in simulated mediation sessions, showcasing their ability to resolve disputes effectively. With a rigorous yet enriching format spanning two days, preliminary rounds, and culminating in the finals, this competition provides a unique opportunity for students to immerse themselves in practical legal scenarios and elevate their expertise in alternative dispute resolution.
1st International Negotiation Competition, 2025
The LexPacto’s International Negotiation Competition is being organized by the Alternative Dispute Resolution Board of LexPacto, will be held from the 8th to 9th February, 2025 via Virtual Mode. to impart negotiation skills amongst budding lawyers. Negotiation is a necessary skill of observing the opponent and reaching a solution in an amicable way ato secure a win-win situation.
Prizes Upto
Win INR 75,000 + Trophy + Books + LexPacto's Certificate Course(s) + Internship Recommendation + Certificate(s)
Who All Can Participate?
The competition is open to all Law Colleges / Law Schools / Universities, Departments of Law. The registered contestants must be full time or part time law students. Students doing post-graduation in law and students undergoing correspondence courses are not eligible to participate in the competition.
1. Cross-Institute Teams shall also be eligible to participate in this Competition.
2. Only 3 team(s) from each participating institution shall be registered for the competition.
Competition
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Registration Starting |
10th January, 2025 |
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Release of Office Memo |
10th January, 2025 |
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Last date of Registration |
10th February, 2025 |
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Allotment of Team Code |
15th February, 2025 |
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Submission of Negotiation Plan |
18th February, 2025 |
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Oral Rounds |
22-23 February, 2025 |
Registration Fees
A. Mediation Competition: Indian Teams: 4500 INR | International Teams: $60
B. Negotiation Competition: Indian Teams: 4000 INR | International Teams;$56
Note
Teams participating in both events must pay only INR 7000 | $80
Important Links
Contact Details
For further information or queries, please feel free to reach out to us at contact@lexpacto.in or info.lexpacto@gmail.com or at +91 9171415644
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