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Door Singh vs State Of Himachal Pradesh
2024 Latest Caselaw 3903 HP

Citation : 2024 Latest Caselaw 3903 HP
Judgement Date : 20 April, 2024

Himachal Pradesh High Court

Door Singh vs State Of Himachal Pradesh on 20 April, 2024

Author: Virender Singh

Bench: Virender Singh

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

Cr.MP (M) No.171 of 2024

.

Decided on : 20.04.2024

Door Singh ...Petitioner

Versus

State of Himachal Pradesh ...Respondent

Coram

The Hon'ble Mr. Justice Virender Singh, Judge.

Whether approved for reporting?1

For the petitioner : Ms. Kiran Dhiman, Advocate.

For the respondent : Mr. Lokender Kutlehria, Additional Advocate General.

Virender Singh, Judge (oral).

Learned counsel for the petitioner, on

instructions, seeks permission to withdraw the present

petition. Permission granted. The petition is accordingly

dismissed as withdrawn.

( Virender Singh ) Judge April 20, 2024(ps)

Whether Reporters of local papers may be allowed to see the judgment? Yes.

 
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