The Chandigarh District Court issued a non-bailable warrant against a woman accused of being involved in a case of cheating using hi-tech devices & leaking question paper of the MD (Doctor of Medicine)/MS (Master of Surgery) entrance examination held at Chandigarh in 2012.
The court of Judicial Magistrate 1st Class Ravish Kaushik issued the non-bailable warrant against accused Tirunagiri Shanthi for Sept 30.
Meanwhile, another accused P Lalitha appeared in the court of the JMIC & filed a regular bail application, after she was granted anticipatory bail by the Central Bureau of Investigation (CBI) ADJ court.
She submitted that she was falsely implicated. She said that she was among 14 girls, who were arranged by the accused Dr P Gurivi Reddy for the examination at PGI in 2014, but she was one of the four girls, who never came to Chandigarh to appear for the exam.
The court scheduled the matter for hearing the reply of the Central Bureau of Investigation (CBI) on Sept 30.
The accused women have been booked under the sections 420 (cheating), 419 (cheating by personation), 468 (forgery for purpose of cheating), 467 (forgery of valuable security, will, etc), 471 (using as genuine a forged 1[document or electronic record]) of the IPC by the Central Bureau of Investigation (CBI) in 2012.
According to the prosecution, there are 32 accused in the case, including the kingpin Dr P Guirivi Reddy, against whom the trial proceedings are being conducted at the Central Bureau of Investigation (CBI) trial court.
According to the chargesheet filed in 2014, a case was registered against 32 accused in the matter by the Central Bureau of Investigation (CBI), for allegedly being involved in cheating & leaking of the question paper using hi-tech devices during the MD (Doctor of Medicine)/MS (Master of Surgery) examination, held in Nov 2012, at the Post Graduate Institute of Medical Education & Research (PGIMER), Chandigarh. The exam was held on Nov 10, 2012.
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