Sunday, 12, May, 2024
Kerala Court directs CBI to reinvestigate Jesna Missing Case
Supreme Court to hear Hemant Soren’s plea against arrest in ED Case on May 13th
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Shardul Amarchand Mangaldas elevates outstanding talent to Equity Partner, Strengthening Leadership Team
Lok Sabha Election 2024: Plea in Supreme Court questions EC’s delay in release of poll turnout data
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High Court seeks Advocates opinion on Court relocation, says ‘environment first’
हाईकोर्ट: विश्वविद्यालयों में छात्रों के सुधार और पुनर्वास की गाइडलाइन लागू करवाए सरकार
Terror case: Delhi HC grants bail to alleged Indian Mujahideen operative
Cash Transfers in Andhra Pradesh stopped by High Court until 4th Phase Voting
TET: हाईकोर्ट की फटकार, 15 दिनों में रिक्त पदों की जानकारी दें शिक्षा व जनजातीय कार्य विभाग
Don't make it a prestige issue: SC asks Centre to clear bills of Lawyers representing Delhi Govt
अवैध निर्माण होने ही क्यों देते हो... हाईकोर्ट ने MCD से पूछा- आपके अधिकारी करते क्या हैं?
Amritpal’s nomination filing process facilitated in Assam jail: State Govt to Punjab & Haryana HC
Activist Narendra Dabholkar Murder Case: Pune Court convicts two, acquits three after 10 years
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Sunday, 12, May, 2024
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Lok Adalat
Lok Adalat
1.13 Crores of Cases settled in the 1st National Lok Adalat of 2024
11 Mar, 2024
Permanent Lok Adalat has no jurisdiction in dispute over mobile tower installation as not a public utility service, expounds HC, Read Order
07 Feb, 2024
DLSA Ganderbal organizes Legal Awareness programme on NALSA
18 Aug, 2023
DLSA Udhampur organises awareness program on NALSA, social security schemes
03 Aug, 2023
NALSA to organise adalats in Wayanad
29 Jul, 2023
2nd National Lok Adalat of 2023 garners overwhelming response, 42.47 lakhs pending & pre-litigation cases settled
15 May, 2023
[DAILY PARLIAMENT] 345 Permanent Lok Adalats are functional in the country – Kiren Rijiju
09 Feb, 2023
Settlement of cases in Lok Adalat: an effective tool for alternative dispute resolution
16 Dec, 2022
HC reiterated that no Right could flow from an unregistered Agreement for sale [Read Judgment]
10 Dec, 2022
National Lok Adalat to be held on 12th November 2022 across the country
14 Oct, 2022
Chinese MoF announces Tax Policies for Legal Aid Subsidies
25 Aug, 2022
Permanent Lok Adalats are not allowed to bypass the steps enshrined under Sectio...
28 Jul, 2022
SC: Merely because Trial Court referred the matter to Lok Adalat, cannot be a gr...
19 Jul, 2022
SC: Permanent Lok Adalats can adjudicate disputes on Merits but not before offer...
23 May, 2022
Justice U. U. Lalit inaugurated National Lok Adalat at Srinagar
15 May, 2022
Second National Lok Adalat successfully organised in 24 States/UTs across the country
15 May, 2022
Rajasthan High Court schedules National Lok Adalat on May 14
08 May, 2022
Orissa High Court organizes National Lok Adalat on May 14
08 May, 2022
Hardly 5% of eligible Persons availing legal aid:... ...
15 Apr, 2022
Guidelines laid by HC for assessment of Parties ar... ...
11 Apr, 2022
First National Lok Adalat of year 2022 held on 12t... ...
14 Mar, 2022
Tripura High Court schedules National Lok Adalat o... ...
22 Feb, 2022
Rajasthan High Court schedules National Lok Adalat... ...
22 Feb, 2022
This High Court schedules National Lok Adalat on M... ...
10 Feb, 2022
NALSA Tableau in this year's Republic Day Parade t... ...
24 Jan, 2022
Chhattisgarh High Court notifies dates for Nationa... ...
21 Jan, 2022
Calcutta High Court reschedules Lok Adalat on Febr... ...
14 Jan, 2022
[DAILY PARLIAMENT] 358 Permanent Lok Adalats are functioning in various States & UTs – Law Minister informs Lok Sabha
06 Dec, 2021
Chhattisgarh High Court will hold National Lok Adalat on December 11.
06 Dec, 2021
National Lok Adalat to be held in Anantnag on Dec 11, 2021 [Read Notice]
01 Dec, 2021
Andhra Pradesh High Court will organize National Lok Adalat on December 11
24 Oct, 2021
Gujarat High Court schedules National Lok Adalat on December 11
24 Oct, 2021
Lok Adalat has no jurisdiction to decide matters on merit: Supreme Court [Read Judgement]
09 Oct, 2021
West Bengal SLSA settles 24,702 cases, awarded amount of Rs 1345,32,21,886 in National Lok Adalat.
19 Sep, 2021
Maharashtra Online Lok Adalat to be held from 14th Sept - 5th Oct, 2021
13 Sep, 2021
Bihar State Legal Services Authority organises National Lok Adalat at all levels
13 Sep, 2021
[BREAKING] 15 Lakh Cases settles in Third National Lok Adalat, award over Rs. 2,281 Cr. to litigants.
12 Sep, 2021
3rd National Lok Adalat: Over 15 lakh cases settled, estimated ₹2,281 crore awarded to litigants
12 Sep, 2021
[BREAKING]Delhi High Court will hold National Lok Adalat on September 11.
10 Sep, 2021
Conducting a National Lok Adalat on 11.09.2021 (Second Saturday)
05 Sep, 2021
Chief Justice inaugurates National Lok Adalat at Jammu and Kashmir HC, District Court- Srinagar
12 Jul, 2021
DSLSA organises second E-Lok Adalat in Delhi District Court Complexes
20 Sep, 2020
Pain of Migrant Workers didn't go unnoticed by Legal Services Authorities: Justice N.V.Ramana
24 Aug, 2020
Need to ensure that E-Lok Adalat remains the ‘People’s Lok Adalat’: Justice N.V Ramana
22 Aug, 2020
Delhi State Legal Services Authority organises first E-Lok Adalat
09 Aug, 2020
DSLSA to organise Online Lok Adalat on July 26th on MACT and Civil disputes
17 Jul, 2020
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