Monday, 13, May, 2024
Supreme Court gives time to Delhi CM Arvind Kejriwal to settle dispute with complainant in defamation case
सुप्रीम कोर्ट ने नगर निगम के अधिकारियों को लगाई फटकार, कहा- राजनीति न हो
'आरोप गंभीर हैं', सुप्रीम कोर्ट से हेमंत सोरेन को झटका, चुनाव के चलते रिहाई पर तुरंत सुनवाई से इनकार
High Court dismisses plea on direction to ECI to take action against PM Narendra Modi
Supreme Court seeks ED's reply by May 17 on Ex-CM Hemant Soren's plea against his arrest
मुख्यमंत्री अरविंद केजरीवाल को मुख्यमंत्री पद से हटाने वाली याचिका सुप्रीम कोर्ट में खारिज, बेंच ने कहा- हमारे पास कानूनी अधिकार नहीं
Former Judge Abhijit Gangopadhyay moves High Court alleging Police overaction by registering attempt to murder case against him
पिता को आवंटित सरकारी घर में रह रहा Govt कर्मचारी HRA का हकदार नहीं, सुप्रीम कोर्ट की अहम टिप्पणी
Nepal Supreme Court limits number of climbing permits for Mount Everest
Supreme Court to hear on May 17 NGO's plea for release of voter turnout data for Lok Sabha polls within 48 hours
Justifying Murder by labelling someone as Anti-Hindu condemnable: Pune Court shreds into Defence in Narendra Dabholkar Case
Egypt steps in to join South Africa in case against Israel over Gaza War
जज सच्चा ही होगा, चपरासी झूठा ही, ऐसा नहीं हो सकता... नाजिर को मिली 7 साल की सजा हाईकोर्ट ने रद्द की
7/11 Serial Bomb Blasts Case: Bombay HC asks University if Convict can take law exams online
Delhi High Court directs MCD, DDA to shut Coaching Centres violating fire norms
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Monday, 13, May, 2024
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Mediation
Mediation
Deliberate defiance of pre-litigation mediation process by parties can lead to imposition of costs: HC [Read Order]
09 May, 2024
LatestLaws.com Partner Event: 1st ICFAI Virtual National Mediation Competition, 2024 (9th - 10th February)
11 Jan, 2024
LatestLaws.com and IDRC Partner Event: MediateGuru presents InnovateResolve 2023: Advancing Dispute Resolution in a Changing World (25th November 2023, Delhi), Register Now!
21 Nov, 2023
Central Government issues Gazette Notification of 'The Mediation Act 2023'
16 Sep, 2023
SC: Mandating Pre-Litigation Mediation is in Legislative Domain, Read Order
17 Aug, 2023
HC Elaborates on Sabka Vishwas Legacy Dispute Resolution Scheme, Read Judgement
03 Jun, 2023
HC frames Guidelines for Recording of Matrimonial Settlements, Hindi to be used, Read Judgment
22 May, 2023
Resolving Disputes via Mediation will help in growth of Country: Former CJI NV Ramana
18 Apr, 2023
AG proposes National Council of Mediator's Watch, awards for Mediator's accomplishments
15 Apr, 2023
HC: Section 12A Commercial Courts Act a jurisdictional fact, must precede suit [Read Judgment]
28 Nov, 2022
A Clause employing the word 'Mediation' can be construed as an 'Arbitration Clause', rules HC [Read Judgment]
21 Nov, 2022
LatestLaws.com Partner Event: National Negotiation Competition by Young Negotiat...
10 Oct, 2022
[Trademark Infringement] COOK STUDIO versus COKE STUDIO matter settled via media...
17 Sep, 2022
Grievance of 'Chaayos' against' Chaiops' to be settled before Mediation, Read HC...
09 Sep, 2022
LatestLaws.com Partner Event: CLS GIBS organises 2nd Edition of 'JUSTITIA- 2022'- The 2ndAnnual Lex Fiesta (21st- 24th Nov, 2022), Register By: 1st Nov
07 Sep, 2022
LatestLaws.com Partner Event: ADR ODR International in collab with KD Lex Chambers LLP presents 'Civil/ Commercial Online/Offline Mediation Training Programme' (12-14 Sept and b/w 19- 21 Sept) at Mumbai
07 Sep, 2022
LatestLaws.com Partner Event: ADR ODR International in collab with KD Lex Chambers LLP presents 'Civil/ Commercial Online/Offline Mediation Training Programme' (12-14 Sept and b/w 30 Sept- 02 Oct) at Chennai
07 Sep, 2022
LatestLaws.com Partner Event: AUMP’s National Mediation Competition 2.0 (Online) (13th- 14th October 2022), Register By: 5th Oct
07 Sep, 2022
Pre-Litigation Mediation not mandatory in IPR Case... ...
03 Sep, 2022
HC: When Parties Referred to Mediation, Court is O... ...
22 Aug, 2022
SC: India lack Mediation Infra, we need dedicated... ...
18 Aug, 2022
Lalit Modi Family Property Dispute: SC appoints Ju... ...
01 Aug, 2022
SC: Start Mediation Centres and eFiling in Consume... ...
16 Apr, 2022
Amazon vs Future: SC suggests Mediation, Lawyers a... ...
03 Mar, 2022
LatestLaws.com Partner Event: ADR ODR Internationa... ...
18 Feb, 2022
Can a Court take on Record Pleas and Submission ma... ...
10 Jan, 2022
Now Two Ex. Supreme Court Judges to act as Mediato... ...
17 Dec, 2021
SC Judges inaugurate Mediation Centre at this High Court
20 Nov, 2021
Motor Accident Claim: Centre, Insurance Firms willing to settle claims via Mediation, SC told
09 Nov, 2021
LatestLaws.com and IDRC Partner Event: SCL- India presents 3-Day International Virtual Conference on 'Construction Law and Arbitration- The Way Forward' from 10th-12th Dec, 2021, Register Now!
17 Oct, 2021
Settlement in a Rape Case after birth of a Child as a consequence of offence, SC allows quashing [Read Order]
01 Oct, 2021
Mediation in India: Law Minister to table new Bill in Rajya Sabha in upcoming Winter Session
12 Sep, 2021
Sec 138 NI Act: Can an Accused run away from a Mediated Settlement and refuse to pay, HC replies
30 Aug, 2021
LatestLaws.com Partner Event: KD Lex Chambers presents 'Mediation Advocacy-Masterclass' on 16th and 17th July, 2021 @4:30 PM; Register Now!
29 Jun, 2021
'Sec-138 NI Act cases for pre-litigation Mediation not advisable', says SC; asks pending 11 HCs to submit response to Amicus Curiae Report
19 Jan, 2021
Mediation needed to resolve gender discrimination and sexual exploitation in sports: Justice A.K. Sikri
11 Nov, 2020
Haryana RERA sets up mediation centre for amicable Conciliation of Disputes
11 Nov, 2020
Can excessive Media Reporting hinder Justice? Bombay High Court asks Centre
30 Oct, 2020
Freeze bank accounts, provide for post-summons mediation in cheque bounce cases: Amicus to SC
14 Oct, 2020
LatestLaws.com Partner Event: ADR ODR International in collab with KD Lex Chambers presents SIMI Accredited 40 hour Online Civil/ Commercial Mediation Training Programme from 5th-9th Oct, 2020; Register Now!
27 Sep, 2020
CJI warns of increase in Pending Cases in Post-Covid Scene, says Mediation needs to be emphasized
14 Sep, 2020
LatestLaws.com Partner Event: ADR ODR International in collab with KD Lex Chambers LLP presents '40 hour Online Civil/ Commercial Mediation Training Programme' from 7-11 Sept, 2020, Register Now !
23 Aug, 2020
5 Signs Mediation won’t work for your Divorce, according to a Mediation Expert
16 Jun, 2020
Chief Justice of this State inaugurates New Court Complexes, ADR & Mediation Centres
31 May, 2020
SCAORA offers free five days Online Mediation Skills Course via Zoom Video App
14 Apr, 2020
Know why Nokia halted legal action against Daimler with mediation offer in patent dispute
04 Jan, 2020
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