ELP is pleased to announce the appointment of Sanjit Nagarkatti, as Partner in its Bangalore office.  

Sanjit brings a wealth of over thirty-two years in-house practice, encompassing legal affairs, corporate governance, consulting, litigation, & environmental management across diverse sectors. His career includes pivotal roles at Ola Electric, UB Group, Vodafone, Dow Chemical, Syngenta, & Johnson & Johnson, where he garnered extensive experience an in-house counsel. 

Complementing the team is Sukirti Singh, joining our Bangalore office alongside Sanjit. 

With Sanjit’s addition, ELP’s total partnership ranks now stand at 44.

“We are delighted to welcome Sanjit to the firm. 

Recognising that General Counsels are increasingly playing pivotal roles in their companies & handle a diverse range of complex issues, we will greatly benefit from having Sanjit as part of our leadership.  For over 25 years, clients have come to rely on ELP’s clear, practical & high-quality legal advice & we are pleased that this new team brings the same ethos to ELP.  

Bangalore is a very vibrant & important market for our firm.  Since we have established a presence there, we have offered robust solutions on real time issues which are of concern to boardrooms. 

Sanjit with his vast experience as a General Counsel will help ELP further focus our offerings to promoters & in-house counsels who have come to trust & rely on ELP for their diverse needs – be it regulatory, corporate, tax or day to day issues which shape their business.  

Suhail Nathani, Managing Partner, Economic Laws Practice

“I am looking forward to contributing to & expanding ELP’s service offerings in Bangalore & for the firm at large. Having spent my entire career as an in-house counsel, I am excited about this new chapter with a forward-looking firm. I look forward to leveraging my experience to enhance our capabilities & drive growth”.

Sanjit Nagarkatti, Partner, Economic Laws Practice

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