Pakistani woman Seema Haider, who illegally crossed over to India last year to be with her lover, has been summoned by a family court in Noida.

Seema Haider was married to Ghulam Haider when she sneaked into India along with her four minor children last year in May.

Seema & her partner in India - Sachin Meena - had met while playing mobile game PUBG. The two claim to have got married in Kathmandu during an earlier meeting.

Ghulam Haider - who lives in Karachi - had filed a petition in the family court in Noida through an Indian lawyer, challenging the validity of Seema's marriage with Sachin Meena.

The two also celebrated their first wedding anniversary last month. 

In his petition, Ghulam Haider has also challenged his children's religious conversion.

Ghulam Haider's lawyer Momin Malik claims that Seema had not taken divorce from Ghulam Haider & that her marriage with Sachin was not valid.

Ms Haider has been asked to appear before the court on May 27.

Ghulam Haider had first approached Ansar Burney, a top Pakistani lawyer & human rights activist, for help in getting custody of his four children.

Ansar Burney, a top Pakistani lawyer & human rights activist, said that Ghulam Haider, Seema's Pakistani husband, had approached him for help in getting custody of his four children.

Mr Burney then hired Ali Momin in India & sent him power of attorney to start legal proceedings in Indian courts.

Seema Haider's first husband was working in Saudi Arabia when she came to India via the UAE & Nepal.

In an interview with BBC, Seema had earlier said that she had adopted Hinduism & refused to return to Pakistan. Seema Haider claims her children have also converted to Hinduism.

Mr Burney had said that according to international laws, religious conversion of underage children is prohibited. 

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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