Thursday, 16, May, 2024
The Courts Today By LatestLaws.com| 15.05.2024 |
Communicate 'Grounds of Arrest' to UAPA Accused too: SC rules provision in Sec- 43B(1) verbatim the same as in Section 19(1) PMLA [Read Judgement]
जज साहब की जमीन पर कब्जा, दबंगों ने हड़पा तो कोर्ट ने सरकार से मांगा जवाब
हाईकोर्ट ने ऊना जिले के हाईकोर्ट ने ऊना जिले के कानूनगो की वरिष्ठता सूची रद्द करने के फैसले पर लगाई मुहर: हाईकोर्ट
High Court asks IFS officer to respond to CBI’s plea challenging order to give info under RTI Act
सुप्रीम कोर्ट ने विधायक द्वारा दर्ज मामले में फैसला रखा सुरक्षित, केरल यूट्यूबर ने जमानत की मांग को लेकर की थी याचिका
Salman Khan residence firing case: Bombay HC seeks status report on inquiry into custodial death of one accused
Jusristas ‘2024 – International Essay Competition by Symbiosis Law School, Pune [Cash Prizes Upto Rs. 30k]: Submit by June 9!
1st National Asian Parliamentary Debate Competition 2024 at NLUJA Assam [Cash Prizes Pool Upto Rs. 60k; May 31- June 2]: Register Now!
Gaggal Airport Expansion Case: हाईकोर्ट में 16 मई व मानवाधिकार आयोग में 17 मई को होगी सुनवाई
हाईकोर्ट बार एसोसिएशन ने सुप्रीम कोर्ट में दी चुनौती...याचिका दाखिल की
CfP: National Seminar on Protection of Consumers in IPR Regime at CNLU Patna [July 14]: Submit Abstract by June 15
हाईकोर्ट में बीए, BA, BSc पास के लिए 1 लाख की नौकरी, 20 मई से शुरू होगा आवेदन
Attempt to lower court’s reputation: High Court holds Newspaper Editor guilty of Contempt in 2011 Case
YouTube to block Hong Kong Protest Anthem Videos after Court order
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Thursday, 16, May, 2024
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1
The Courts Today By LatestLaws.com| 15.05.2024 |
2
Communicate 'Grounds of Arrest' to UAPA Accused too: SC rules provision in Sec- 43B(1) verbatim the same as in Section 19(1) PMLA [Read Judgement]
3
जज साहब की जमीन पर कब्जा, दबंगों ने हड़पा तो कोर्ट ने सरकार से मांगा जवाब
4
हाईकोर्ट ने ऊना जिले के हाईकोर्ट ने ऊना जिले के कानूनगो की वरिष्ठता सूची रद्द करने के फैसले पर लगाई मुहर: हाईकोर्ट
5
High Court asks IFS officer to respond to CBI’s plea challenging order to give info under RTI Act
6
सुप्रीम कोर्ट ने विधायक द्वारा दर्ज मामले में फैसला रखा सुरक्षित, केरल यूट्यूबर ने जमानत की मांग को लेकर की थी याचिका
7
Salman Khan residence firing case: Bombay HC seeks status report on inquiry into custodial death of one accused
8
Jusristas ‘2024 – International Essay Competition by Symbiosis Law School, Pune [Cash Prizes Upto Rs. 30k]: Submit by June 9!
9
1st National Asian Parliamentary Debate Competition 2024 at NLUJA Assam [Cash Prizes Pool Upto Rs. 60k; May 31- June 2]: Register Now!
10
Gaggal Airport Expansion Case: हाईकोर्ट में 16 मई व मानवाधिकार आयोग में 17 मई को होगी सुनवाई
11
हाईकोर्ट बार एसोसिएशन ने सुप्रीम कोर्ट में दी चुनौती...याचिका दाखिल की
12
CfP: National Seminar on Protection of Consumers in IPR Regime at CNLU Patna [July 14]: Submit Abstract by June 15
13
हाईकोर्ट में बीए, BA, BSc पास के लिए 1 लाख की नौकरी, 20 मई से शुरू होगा आवेदन
14
Attempt to lower court’s reputation: High Court holds Newspaper Editor guilty of Contempt in 2011 Case
15
YouTube to block Hong Kong Protest Anthem Videos after Court order
The World This Week by LatestLaws.com | April 2024 | Week 4 |
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